86540
Lawyers Network
103860
Users
630
Cities Serving
114
Law Schools Network
59824
| Sections | Particulars |
|---|---|
| Chapter II | General Explanations |
| 34 | Acts done by several persons in furtherance of common intention |
| Description | When a criminal act is done by several persons in furtherance of the common intention of all, each of such persons is liable for that act in the same manner as if it were done by him alone.] |
86540
103860
630
114
59824